Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(10)(c) in West Bengal Consumer Protection Rules, 1987

(c)The State Government shall, in all cases for the purpose of inquiry, appoint an inquiring authority and forward to it