Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 71 in The Mines Rules, 1955

71. Accounts

.-Proper accounts pertaining to the canteen shall be maintained. Such accounts shall be audited once every twelve months by a [chartered accountant] [ Substituted by G.S.R. 3744, dated 16.11.1957.] or auditor, and a balance-sheet shall be submitted to the Canteen Managing Committee not later than two months after the date of closing of the accounts:[Provided that the accounts pertaining to a canteen in a mine owned and worked by Government having its own Accounts Department, may be audited by such Department.] [ Inserted by G.S.R. 3744, dated 16.11.1957.]