Section 9(2A) in The Rajasthan Secondary Education Act, 1957
(2A)[ conduct eligibility test for teachers in accordance with the guidelines issued by National Council for Teacher Education established under section 3 of the National Council for Teacher Education Act, 1993 (Central Act No. 73 of 1993), in pursuance of section 23 of the Right of Children to Free and Compulsory Education Act, 2009 (Central Act No. 35 of 2009);] [Inserted by Act No. 24 of 2015, dated 29.6.2015.]
