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[Cites 2, Cited by 0]

Madras High Court

G.D.Vaithyalingam vs Mrs.Usha on 19 September, 2023

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                           1          CONT.P.(MD)NO.533 OF 2018

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 19.09.2023

                                                          CORAM

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                          CONT.P.(MD)Nos.533, 771, 1500 to 1508 of 2018 IN
                        W.P.(MD)Nos.10963 and 10964 of 2014 & 2010 to 2013 of
                                2015 & 20049 to 20053 of 2014 AND
                                 SUB A(MD)Nos.211 to 218 of 2018

                     CONT.P(MD)No.533 of 2018

                     G.D.Vaithyalingam                           ... Petitioner / Petitioner
                                                           Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. Kanagaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.
                         (R-2 is substituted vide order
                          dated 13.03.2019)                                ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent under the Contempt of Court Act
                     for passing orders in ROC.No.B7/1417/2016 dated 05.10.2017
                     in violation of the order of this Court dated 18.07.2014 in W.P.
                     (MD)No.10963 of 2014 and for non-compliance of the
                     direction to change the patta in the petitioner's name.

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                                                          2          CONT.P.(MD)NO.533 OF 2018



                     CONT.P(MD)No.771 of 2018

                     K.Gowri
                     Rep. Through her
                     Power of Attorney Agent
                     G.D.Vaithyalingam                          ... Petitioner / Petitioner



                                                          Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. Kanagaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.
                         (R-2 is substituted vide order
                          dated 13.03.2019)                               ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent under the Contempt of Court Act
                     for passing orders in ROC.No.B7/1417/2016 dated 05.10.2017
                     in violation of the order of this Court dated 18.07.2014 in W.P.
                     (MD)No.10963 of 2014 and for non-compliance of the
                     direction to change the patta in the petitioner's name.


                     CONT.P(MD)No.1500 of 2018

                     S.Muthiah
                     Rep. through his

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                                                      3          CONT.P.(MD)NO.533 OF 2018

                     Power of Attorney Agent
                     K.Ravisankar                           ... Petitioner / Petitioner

                                                      Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.2010 of 2015 to change the patta in the
                     petitioner's name.


                     CONT.P(MD)No.1501 of 2018

                     S.Krishnan
                     Rep. through his
                     Power of Attorney Agent
                     K.Ravisankar                           ... Petitioner / Petitioner
                                                      Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

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                                                      4          CONT.P.(MD)NO.533 OF 2018


                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.2011 of 2015 to change the patta in the
                     petitioner's name.


                     CONT.P(MD)No.1502 of 2018

                     S.Ramasamy
                     Rep. through his
                     Power of Attorney Agent
                     K.Ravisankar                           ... Petitioner / Petitioner



                                                      Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the

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                                                      5          CONT.P.(MD)NO.533 OF 2018

                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.2012 of 2015 to change the patta in the
                     petitioner's name.


                     CONT.P(MD)No.1503 of 2018

                     1. V.Palaikumar

                     2. V.C.Lakshmanakumar

                     Rep. through his
                     Power of Attorney Agent
                     K.Ravisankar                           ... Petitioner / Petitioner



                                                      Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.2013 of 2015 to change the patta in the
                     petitioner's name.

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                                                      6          CONT.P.(MD)NO.533 OF 2018



                     CONT.P(MD)No.1504 of 2018

                     1. M.Parvathy

                     2. M.Sankari                           ... Petitioners / Petitioners



                                                      Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.20049 of 2014 to change the patta in
                     the petitioner's name.


                     CONT.P(MD)No.1505 of 2018

                     S.Murugan
                     Rep. through his
                     Power of Attorney Agent
                     G.Selvaraj                             ... Petitioner / Petitioner




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                                                      7          CONT.P.(MD)NO.533 OF 2018

                                                      Vs.
                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.20050 of 2014 to change the patta in
                     the petitioner's name.


                     CONT.P(MD)No.1506 of 2018

                     S.Balasubramanian
                     Rep. through his
                     Power of Attorney Agent
                     K.Ravisankar                           ... Petitioner / Petitioner

                                                      Vs.




                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.
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                                                      8          CONT.P.(MD)NO.533 OF 2018


                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.20051 of 2014 to change the patta in
                     the petitioner's name.


                     CONT.P(MD)No.1507 of 2018

                     N.Ulaganathan
                     Rep. through his
                     Power of Attorney Agent
                     K.Ravisankar                           ... Petitioner / Petitioner



                                                      Vs.




                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.                            ... Respondents


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                                                      9          CONT.P.(MD)NO.533 OF 2018

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017
                     passed in W.P.(MD)No.20052 of 2014 to change the patta in
                     the petitioner's name.


                     CONT.P(MD)No.1508 of 2018

                     L.Kathiresan,
                     Rep. through his
                     Power of Attorney Agent
                     K.Ravisankar                           ... Petitioner / Petitioner



                                                      Vs.




                     1. Mrs.Usha,
                        Assistant Commissioner,
                        (Urban Land Ceiling), Tirunelveli,
                        Presently Office shifted to
                        O/o.The Assistant Commissioner,
                        Urban Land Tax, Madurai.

                     2. M.Thangaraj,
                        Tahsildar,
                        Palayamkottai Taluk,
                        Tiruneveli.               ... Contemnors / Respondents

                                  Prayer: Contempt petition filed under under Section
                     11 of the Contempt of Court Act 1971, to punish the
                     contemnor / 2nd respondent for willful disobedience by not
                     complying with the direction of this Court dated 10.07.2017

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                                                       10       CONT.P.(MD)NO.533 OF 2018

                     passed in W.P.(MD)No.20053 of 2014 to change the patta in
                     the petitioner's name.
                                  (in all W.Ps.)
                                  For Petitioner   : Mr.H.Arumugam
                                  For Respondents: Mr.N.GA.Nataraj,
                                                   Government Advocate.

                                                      ***


                                                   ORDER

It is reported that the order passed by this Court has been complied with. G.O.(Ms).No.478 Revenue & Disaster Management Department, Urban Land Ceiling Wing, ULC-I(1) Section dated 12.09.2023 has been issued. The learned Government Advocate informs the Court that the jurisdictional Tahsildar has also issued patta.

2. Recording the said subsequent development, these contempt petitions are closed. Connected sub applications are closed.


                                                                            19.09.2023

                     NCS      : Yes / No
                     Index    : Yes / No
                     Internet : Yes/ No

                     PMU



https://www.mhc.tn.gov.in/judis 10/12 11 CONT.P.(MD)NO.533 OF 2018 To:

1. The Assistant Commissioner, (Urban Land Ceiling), Tirunelveli, Presently Office shifted to O/o.The Assistant Commissioner, Urban Land Tax, Madurai.
2. Kanagaraj, Tahsildar, Palayamkottai Taluk, Tiruneveli.

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PMU CONT.P.(MD)Nos.533, 771, 1500 to 1508 of 2018 19.09.2023 https://www.mhc.tn.gov.in/judis 12/12