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[Cites 0, Cited by 2] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2) in Maharashtra Housing and Area Development Act, 1976

(2)The President or in his absence the Vice-President, and in the absence of both the President and Vice-President, any other member chosen by the members present from amongSt themselves shall preside at a meeting of the Authority.