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State of Gujarat - Section

Section 10 in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016

10. Providing of books.

- The training institute shall provide books for institutional training and in post-training examination to the direct recruits without obtaining any security deposit during their institutional training in the-training institute. The direct recruits shall require to return the books as soon as the post-training examination is over. In case of loss or damage, price of the books shall be recovered from the direct recruits by the training institute.