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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(46) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(46)"Gallery" means an intermediate floor or platform projecting from a wall of an auditorium or a hall providing extra floor area, additional setting accommodation, etc. It shall also include the structures provided for seating in stadia;