Madhya Pradesh High Court
Suresh Kumar Dwivedi vs M.P.State Seed And Farm Development ... on 15 May, 2017
1
W.A. No.424/2010, CONC No.516/2011, W.P.
No.11357/2015, W.P. No.20271/2015, W.P.
No.10011/2016, W.P. No.16352/2016
15.5.2017
Shri Ajay Mishra, Senior Counsel with Shri Prtyush
Tripathi, counsel for the petitioner.
Smt. Amrit Ruprah, counsel for the respondents.
List these matter before a Bench of which one of us (Justice V. K. Shukla) is not a member.
(Hemant Gupta) (Vijay Kumar Shukla)
Chief Justice Judge
Anchal