Bombay High Court
Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 6 December, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 23 OF 2017
Sinewave Biomass Power Pvt. Ltd. ....Petitioner
V/S
Cethar Ltd. (formerly Known As Cethar Vessels ....Respondent
Ltd.) WITH ARBITRATION PETITION NO. 967 OF 2018 Ashok Venkatesh @ Bandopant Deshpande ....Petitioner V/S Gouri Arun Deshpande ....Respondent WITH ARBITRATION PETITION LODGING NO. 1122 OF 2018 Gouri Arun Deshpande ....Petitioner V/S Ashok Venkatesh @ Bandopant Deshpande ....Respondent WITH COMMERCIAL ARBITRATION PETITION NO. 994 OF 2018 Ashok Venkatesh @ Bandopant Deshpande ....Petitioner V/S Gauri Arun Deshpande ....Respondent CORAM : G. S. KULKARNI, J Page 1/2 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:04:27 ::: DATE : 6th December, 2018 P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 13/12/2018.
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