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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(c) in The Assam Health Establishments Act, 1993

(c)"health establishment" means a nursing home a research-institute, a hospital, a maternity home, a physical theraphy establishment, a clinical Laboratory, or an establishment analogous to any of them excluding those establishment which are established and maintained by the State Government, Central Government, Defence, Railway, Public Sector Undertakings and Local Authorities ;