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[Cites 0, Cited by 0] [Section 21C] [Entire Act]

Union of India - Subsection

Section 21C(2) in The Cotton Textiles (Control) Order, 1948

(2)All payments received from producers under para (a) of sub-clause (1) shall, as far as may be, be utilised towards payments, if any, to producers under the said para (a).Explanation. - In this clause, "producer" includes a group of producers.