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Himachal Pradesh High Court

Tarun Kishore Chandel vs . State Of Hp And Others on 17 July, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Tarun Kishore Chandel vs. State of HP and others CWP No. 4573 of 2023 .

17.07.2023 Present: M/s Aakash Thakur and Varun Thakur, Advocates, for the petitioner.

Mr. Anup Rattan, Advocate General with M/s Navlesh Verma, Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for respondent no. 1/State.

CWP No. 4573 of 2023 & CMP No. 8750 of 2023 Notice before admission to respondents no. 1 and 8. Mr. Arsh Rattan, learned Deputy Advocate General, accepts notice on behalf of respondent no. 1. Issue separate notice to respondent no. 8 returnable for 12.09.2023.

List on 12.09.2023.

(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 17, 2023 (narender) ::: Downloaded on - 17/07/2023 20:42:31 :::CIS