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State of Madhya Pradesh - Section

Section 10 in The M.P. Bhumi Vikas Rules, 1984

10. Inspection.

- The Building Officer may make or cause to be made all the required inspections or he may accept reports of inspections of authoritative and recognized services or individuals; and all reports of inspections shall be in writing and certified by a responsible officer of such authoritative service or by the responsible individual. The Building Officer may engage any such opinion as he may deem necessary to report upon unusual technical issues that may arise, subject to the approval of the Authority.