Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act] State of Himachal Pradesh - Subsection Section 10A(2)(i) in The Punjab Village Common Lands (Regulation) Act, 1961 (i)has been entered into in contravention of any of the provisions of this Act or the rules made thereunder; or