Chattisgarh High Court
Neeta Dilliwar vs Angesh Kumar Dilliwar on 9 November, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 1026 of 2021
Neeta Dilliwar Versus Angesh Kumar Dilliwar and others
09.11.2021 Shri Avinash Chand Sahu, counsel for the petitioner.
No one appears for respondent- 1 though served.
Office note shows that service report of respondents- 2 and 3 is awaited.
In view of above, list this case immediately after two weeks.
Sd/-
(Parth Prateem Sahu) JUDGE padma