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State of Karnataka - Section

Section 15 in The Bayaluseeme Development Board Act, 1994.

15. Co-ordination.-

The Board shall co-ordinate functioning of all Developmental Departments, Zilla Panchayats and non-governmental organisations recognised by the Board which implement in Bayaluseeme, the development schemes included in its plan and shall also review the personnel positions of such Development Departments, Zilla Panchayats and non-governmental organisations recognised by the Board and may make suggestions in this behalf to the State Government.