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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(k) in Orissa State Youth Welfare Board Rules, 1996

(k)collaboration with the Orissa Council of Sports, Orissa Sangeet Natak Akademi, Orissa Sahitya Akademi Orissa Lalit Kala Akademi District Councils and other organisation in Youth-oriented programmes and;