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State of Tamilnadu - Section

Section 14 in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

14. Extension of probation. - If at the end of prescribed period of probation, the appointing authority considers that the probationer is not suitable for confirmation, he may extend his probation by a period, which in no case shall be longer than one year from the date of expiry of the period of probation prescribed in rule 11.