Section 13(2A) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958
(2A)[ Notwithstanding anything contained in sub rule (2), relief against rise in the cost of living index shall be granted to every such member of the Service at such scales and in such manner as may be prescribed by the Central Government from time to time for officers of the Central Government Civil Services, Class-I.] [Inserted w.e.f. 1.1.73 vide DP&AR Notification No. 33/20/73-AIS(II) dated 31.5.75.]
