Section 381(3) in Rules under the United Provinces Excise Act, 1910
(3)[ The following general principles are laid down for the selection of licensees :] [Substituted by Notification No. 1174-E-l/XIII 405-84, dated 24th March, 1986, published in U.P. Gazette, Part 4 (ka), dated 24th March, 1986.]