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Securities Appellate Tribunal

Carnation Financial Services Ltd. vs Sebi on 30 August, 2010

 BEFORE THE SECURITIES APPELLATE TRIBUNAL
                 MUMBAI
                                    Misc. Application No. 73 of 2010
                                    In
                                    Appeal No. 128 of 2010

                                    Date of Decision: 30.8.2010

Carnation Financial Services Ltd.
World Trade Center, 6th Floor,
Kolkatta                                                                 ......Appellant

Versus

Securities and Exchange Board of India
SEBI Bhavan, Plot No. C-4A, G-Block,
Bandra Kurla Complex,
Mumbai                                                                ...... Respondent

None for the Appellant. Mr. Kumar Desai, Advocate with Ms. Pranita Mhatre, Advocate and Mr. Amit Survase, Advocate for the Respondent.

CORAM : Justice N.K. Sodhi, Presiding Officer Samar Ray, Member P.K. Malhotra, Member Per : Justice N.K. Sodhi, Presiding Officer (Oral) There is a delay of 20 days in filing the appeal. An application has been filed seeking condonation of the delay. We have perused the application and for the reasons stated therein the delay is condoned.

Sd/-

Justice N.K.Sodhi Presiding Officer Sd/-

Samar Ray Member Sd/-

P.K.Malhotra Member 30.8.2010 pmb Prepared & Compared By: Pmb