Securities Appellate Tribunal
Carnation Financial Services Ltd. vs Sebi on 30 August, 2010
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Misc. Application No. 73 of 2010
In
Appeal No. 128 of 2010
Date of Decision: 30.8.2010
Carnation Financial Services Ltd.
World Trade Center, 6th Floor,
Kolkatta ......Appellant
Versus
Securities and Exchange Board of India
SEBI Bhavan, Plot No. C-4A, G-Block,
Bandra Kurla Complex,
Mumbai ...... Respondent
None for the Appellant. Mr. Kumar Desai, Advocate with Ms. Pranita Mhatre, Advocate and Mr. Amit Survase, Advocate for the Respondent.
CORAM : Justice N.K. Sodhi, Presiding Officer Samar Ray, Member P.K. Malhotra, Member Per : Justice N.K. Sodhi, Presiding Officer (Oral) There is a delay of 20 days in filing the appeal. An application has been filed seeking condonation of the delay. We have perused the application and for the reasons stated therein the delay is condoned.
Sd/-
Justice N.K.Sodhi Presiding Officer Sd/-
Samar Ray Member Sd/-
P.K.Malhotra Member 30.8.2010 pmb Prepared & Compared By: Pmb