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State of Andhra Pradesh - Section

Section 311 in Andhra Pradesh Municipalities Act, 1965

311. Power of entry into suspected places.

- The municipal health officer shall, at any time by day or by night without notice, or after giving such notice as may appear to him reasonable, inspect any place in which any infectious disease is known or suspected to exist, and take such measures as he may think fit to prevent the spread of such disease beyond such place.