Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955 12. Finality of Board's order. - Every order passed by the Board of Revenue under section 10 of section 11 shall be final and binding on all concerned.
