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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(2) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

(2)The books containing vouchers in KUZA Form 16 and KUZA Form 17 and the counter toils shall be kept in the personal custody of the Compensation Officer, who shall, before commencing use of a book of vouchers send intimation to the Treasury Sub-Treasury Officer, as the case may be, in KUZA Form 18. He shall maintain an account of these voucher books in stock register in KUZA Form 19.