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Calcutta High Court (Appellete Side)

Gd/Ssd vs State Of West Bengal & Ors on 2 August, 2021

22 02.8.2021 FMA/1769/2018 BMA STAINLESS LTD. & ANR.

gd/ssd VS STATE OF WEST BENGAL & ORS. CAN/1/2017(Old No:CAN/8312/2017) (Through Video Conference) The matter could not be taken up as one of us [Rajesh Bindal, Chief Justice (Acting)] remained busy in hearing arguments in a larger bench matter.

Adjourned to August 23, 2021.

[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.] 2 e