Calcutta High Court (Appellete Side)
Gd/Ssd vs State Of West Bengal & Ors on 2 August, 2021
22 02.8.2021 FMA/1769/2018 BMA STAINLESS LTD. & ANR.
gd/ssd VS STATE OF WEST BENGAL & ORS. CAN/1/2017(Old No:CAN/8312/2017) (Through Video Conference) The matter could not be taken up as one of us [Rajesh Bindal, Chief Justice (Acting)] remained busy in hearing arguments in a larger bench matter.
Adjourned to August 23, 2021.
[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.] 2 e