Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Haryana - Subsection

Section 64(2) in Haryana Panchayati Raj Election Rules, 1994

(2)Before any ballot box is opened at a counting table, [the counting agents] [Substituted by Legislative Suppement Part III dated 4.11.1994.] present at the table shall be allowed to inspect the paper seal or such other seal as might have been affixed thereon and to satisfy themselves that it is intact.