Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 19 in The Rajasthan Laws (Application to Sirohi) Act, 1953 19. The Rajasthan Court Fees Act (Adaptation) Ordinance (No. IX of 1950).
