Manipur High Court
State Of Manipur; & Anr vs National Human Rights Commission ... on 22 April, 2024
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABOR Digitally
signed by
AMBAM KABORAMBA
M SAPANA
SAPAN CHANU Item No. 49
Date:
A 2024.04.22
16:00:17
CHANU -07'00'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP (C) No. 201 of 2023
State of Manipur; & Anr.
Petitioners
Vs.
National Human Rights Commission (NHRC); & Anr.
Respondents
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 22.04.2024 Ms. Jyotsana, learned counsel appearing for the petitioners prays for taking up this matter after 2 (two) weeks.
Mr. Serto T Kom, learned counsel appearing for the respondents has no objection.
As prayed for, list this case again on 23.05.2024. Earlier interim order shall continue till the next date.
JUDGE Sapana Page 1