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Manipur High Court

State Of Manipur; & Anr vs National Human Rights Commission ... on 22 April, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABOR Digitally
      signed by
AMBAM KABORAMBA
      M SAPANA
SAPAN CHANU                                                                          Item No. 49
      Date:
A     2024.04.22
      16:00:17
CHANU -07'00'
                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL

                                       WP (C) No. 201 of 2023

                    State of Manipur; & Anr.
                                                                                   Petitioners
                                             Vs.
                    National Human Rights Commission (NHRC); & Anr.
                                                                               Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 22.04.2024 Ms. Jyotsana, learned counsel appearing for the petitioners prays for taking up this matter after 2 (two) weeks.

Mr. Serto T Kom, learned counsel appearing for the respondents has no objection.

As prayed for, list this case again on 23.05.2024. Earlier interim order shall continue till the next date.

JUDGE Sapana Page 1