Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 43] [Entire Act] Union of India - Section Section 3 in The Cable Television Networks (Regulation) Act, 1995 3. Cable television network not to be operated except after registration.— No person shall operate a cable television network unless he is registered as a cable operator under this Act.
