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Union of India - Section

Section 2017 in Paradip Port Rules, 1966

2017.

G.S.R. 1982, dated 19th December, 1966 - In exercise of the powers conferred by subsection (1) of section 6 of the Indian Ports Act, 1908 (15 of 1908), the Central Government hereby makes the following Rules for the port of Paradip, the same having been previously published as required by sub-section (2) of the said section namely :-I. Preliminary