Supreme Court - Daily Orders
Kunal Kanti Jha vs Alipurduar B. Ed Training College on 24 January, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
M.A. Nos. 129-130/2025
ITEM NO.41 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 129-130/2025 in SLP(C) No. 3762-
3763/2023
[Arising out of impugned final judgment and order dated 12-12-2024
in SLP(C) No. 3762-3763/2023 passed by the Supreme Court of India]
KUNAL KANTI JHA PETITIONER
VERSUS
ALIPURDUAR B. ED TRAINING COLLEGE & ANR. ETC. RESPONDENT(S)
Date : 24-01-2025 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
By Courts Motion
For Petitioner(s) :
Mr. D.S. Naidu, Sr. Adv.
Mr. Joydeep Mazumdar, Adv.
Mr. P. Sil, Adv.
Ms. Upma Shrivastava, Adv.
Ms. Shalini Kaul, AOR
For Respondent(s) : Mr. Siddhartha Dave, Sr. Adv.
Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Ms. Riya Dhingra, Adv.
Ms. Astha Sharma, AOR
Ms. Riddhi Jain, Adv.
Ms. Shalini Chandra, AOR
Signature Not Verified
Ms. Nandita Mishra, Adv.
Digitally signed by
POOJA SHARMA
Date: 2025.01.24
18:35:11 IST
Reason:
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M.A. Nos. 129-130/2025
UPON hearing the counsel, the Court made the following
O R D E R
1. The report of the Registrar General of the High Court of Calcutta itself reveals that the order dated 12.12.2024 has been complied with, inasmuch as, the affidavit of apology has already been submitted on behalf of the petitioner.
2. Considering the aforesaid, the Miscellaneous Applications stands disposed of.
(POOJA SHARMA) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)
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