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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(1) in The Bihar State Housing Board Act, 1982

(1)Before the first day of December in each year, the Board shall prepare and forward-
(i)a programme;
(ii)a budget for the next year; and
(iii)a schedule of the staff already employed and to be employed during the next year to the Government in such form as may be prescribed;