Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 14 July, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020
MUKESH KUMAR
..... Appellant
Through: Appellant in person.
versus
EDCIL (INDIA) LTD & ORS
..... Respondents
Through: Mr.Rajesh Kumar, Adv. for UOI
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 14.07.2021 This matter is being heard through video-conferencing. It is already 16: 47 hrs. List on August 13, 2021.
V. KAMESWAR RAO, J JULY 14, 2021/bh