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Delhi High Court - Orders

Mukesh Kumar vs Edcil (India) Ltd & Ors on 14 July, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~8
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     RFA 47/2020
      MUKESH KUMAR
                                                               ..... Appellant
                          Through:   Appellant in person.

                          versus

      EDCIL (INDIA) LTD & ORS
                                                        ..... Respondents
                          Through:   Mr.Rajesh Kumar, Adv. for UOI

      CORAM:
      HON'BLE MR. JUSTICE V. KAMESWAR RAO
              ORDER

% 14.07.2021 This matter is being heard through video-conferencing. It is already 16: 47 hrs. List on August 13, 2021.

V. KAMESWAR RAO, J JULY 14, 2021/bh