Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(6)(b) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 (b)where there is no such agreement, the extent surrendered shall be in proportion to the lands held by each member of the family unit;