Supreme Court - Daily Orders
Dy. Commissioner Of Income Tax Circle 1 vs Areez Khambatta Benevolent Trust on 6 December, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.5 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 32172/2019
(Arising out of impugned final judgment and order dated 13-02-2019
in SCA No. 16791/2018 passed by the High Court of Gujarat at
Ahmedabad)
DY. COMMISSIONER OF INCOME TAX CIRCLE 1 Petitioner(s)
VERSUS
AREEZ KHAMBATTA BENEVOLENT TRUST Respondent(s)
(FOR ADMISSION and I.R. and IA No.181463/2019-CONDONATION OF DELAY
IN FILING and IA No.181464/2019-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS)
Date : 06-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Mr. Sanjay Jain, ASG.
Ms. Rashmi Malhotra, Adv.
Mr. N. K. Karhail, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The matter may be listed before a Bench of which one of us (Rohinton Fali Nariman, J.) is not a member.
(NIDHI AHUJA) (NISHA TRIPATHI)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.12.07
14:59:11 IST
Reason: