Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(3) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992 (3)"Political party" means a political party recognised by the Election Commission under the Election Symbols (Reservation and Allotment) Order, 1968.
