Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 826 in Punjab Jail Manual, 1996 826. Food to be varied. - The food of prisoners should, with due regard to economy, be varied occasionally. With the different kinds of dais, vegetables and anti-scorbutics which may from time to time be issued, this should not be difficult.
