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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1)(c) in Rajasthan Co-operative Societies Act, 2001

(c)credit such portion of the profits, as may be specified in the bye-laws, in the fund created under bye-laws to meet out the losses, if any and