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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xi) in The Indian Stamp (Orissa Amendment) Act, 2001

(xi)in Article 18, for Clauses (a), (b) and (c) including the entries appearing against them in Column (2), the following clauses with their respective entries shall be substituted under appropriate columns, namely :