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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(b) in Cotton University Act, 2017

(b)to hold examinations and to grant to, and confer degrees and other academic distinctions on, persons who,
(i)have passed a course of study in or prescribed by the University; or
(ii)are teachers in educational institutions under conditions laid down in the Ordinances and Regulations and have passed the examination of the University under like conditions;