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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(5)The requesting entity shall be jointly and severally liable, along with the entity or agency with which it hasshared a license key, for non-compliance with the regulations, processes, standards, guidelines and protocolsof the Authority.