Supreme Court - Daily Orders
Kum. Bobbili Anusha vs Kaloji Narayarana Rao University Of ... on 10 April, 2018
Bench: S.A. Bobde, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.967 OF 2018
IN
SPECIAL LEAVE PETITION (C) NO.4837 OF 2018
KUM. BOBBILI ANUSHA & ORS. PETITIONER(S)
VERSUS
KALOJI NARAYARANA RAO UNIVERSITY
OF HEALTH SCIENCE & ORS. RESPONDENT(S)
O R D E R
We have perused the Review Petition and the connected papers.
We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is , accordingly, dismissed.
….....................J [S. A. BOBDE] ........................J [L. NAGESWARA RAO] New Delhi;
April 10, 2018.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.04.11 16:19:09 IST Reason: ITEM NO.1001 COURT NO.7 SECTION XII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 967/2018 in SLP(C) No. 4837/2018 KUM. BOBBILI ANUSHA & ORS. Petitioner(s) VERSUS KALOJI NARAYARANA RAO UNIVERSITY OF HEALTH SCIENCE & ORS. Respondent(s) (FOR ADMISSION) Date : 10-04-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO [IN CHAMBER] By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR (Signed Order is placed on the file)