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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(vi) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(vi)After provisioned scrutiny under sub-clause (5), this tabulation shall be produced in front of the concerned Panchayat General Administration Committee by his Secretary.