Gujarat High Court
Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman & on 10 November, 2016
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/13477/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13477 of 2016
TO
SPECIAL CIVIL APPLICATION NO. 13479 of 2016
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DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED....Petitioner(s)
Versus
OFFICE OF INSURANCE OMBUDSMAN & 1....Respondent(s)
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Appearance:
MR RUTVIJ M BHATT, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 10/11/2016
COMMON ORAL ORDER
Notice returnable on 30.11.2016. Direct service is permitted.
(R.M.CHHAYA, J.) mrp Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Nov 11 00:39:06 IST 2016