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[Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(2)(i) in Cantonments Act, 1924

(i)the preparation of estimates of income and expenditure by [Boards] [Subs.by Act 24 of 1936, s.69, for "Cantonment Authority"] and the definition of the persons by whom, and the conditions subject to which, such estimates may be sanctioned;