Section 6 in The Cotton Ginning and Pressing Factories Act, 1925
6. Scales and weights.
(1)No scales or weights shall be used in any cotton ginning or cotton pressing factory other than the scales or weights, if any, prescribed by the Central Government as standard for the district in which the factory is situated.(2)If in any factory any scale or weight is used in contravention of the provisions of sub-section (1), the owner of the factory [shall on conviction, be punishable] [Substituted by Rajasthan 10 of 1957 lor the words 'shall be punished'.] with fine which may extend to fifty rupees or, if he has been previously convicted of any offence under this sub-section, to five hundred rupees.
