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Punjab-Haryana High Court

Mukesh Sanghi vs Yashpal Diwan on 10 August, 2018

Author: P.B.Bajanthri

Bench: P.B.Bajanthri

  IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

126                  CRM-M-34252-2018 (O&M)
                     Date of Decision : 10.08.2018

Mukesh Sanghi
                                                      ...Petitioner

                                     Versus
Yashpal Diwan
                                                      ...Respondent

CORAM: HON'BLE MR. JUSTICE P.B.BAJANTHRI

Present: Mr. Sanjiv Gupta, Advocate,
         for the petitioner.

P.B. BAJANTHRI, J.(ORAL)

After arguing for some time, learned counsel for the petitioner seeks permission to withdraw the present petition and pursue the matter before the trial Court.

Accordingly, present petition stands dismissed as withdrawn.

(P.B.BAJANTHRI) 10.08.2018 JUDGE neeraj Whether speaking/reasoned? Yes/ No Whether reportable? Yes / No 1 of 1 ::: Downloaded on - 12-08-2018 16:15:09 :::