Punjab-Haryana High Court
Mukesh Sanghi vs Yashpal Diwan on 10 August, 2018
Author: P.B.Bajanthri
Bench: P.B.Bajanthri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
126 CRM-M-34252-2018 (O&M)
Date of Decision : 10.08.2018
Mukesh Sanghi
...Petitioner
Versus
Yashpal Diwan
...Respondent
CORAM: HON'BLE MR. JUSTICE P.B.BAJANTHRI
Present: Mr. Sanjiv Gupta, Advocate,
for the petitioner.
P.B. BAJANTHRI, J.(ORAL)
After arguing for some time, learned counsel for the petitioner seeks permission to withdraw the present petition and pursue the matter before the trial Court.
Accordingly, present petition stands dismissed as withdrawn.
(P.B.BAJANTHRI) 10.08.2018 JUDGE neeraj Whether speaking/reasoned? Yes/ No Whether reportable? Yes / No 1 of 1 ::: Downloaded on - 12-08-2018 16:15:09 :::