Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8A(2)] [Section 8A] [Entire Act]

State of Haryana - Subsection

Section 8A(2)(d) in The Haryana Development and Regulation of Urban Areas Act, 1975

(d)approval of plans, estimates, occupation certificates etc.;