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State of Chattisgarh - Section

Section 180 in The Chhattisgarh Motor Vehicles Rules, 1994

180. First-Aid Box.

- Every stage carriage shall carry a dust proof first-aid box containing the following articles, namely :-
(1)A leaflet containing first-aid instructions issued under the authority of the St. Johns Ambulance Association;
(2)Twenty-four sterilized finger dressing;
(3)Twelve sterilized hand and foot dressing;
(4)Twelve sterilized large or body dressing;
(5)One extra large, two large and three small sterilized burn dressings;
(6)Two-twenty-four packets of sterilized cotton wool;
(7)A bottle of 2 per cent tincture of iodine or a tube of antiseptic cream containing 0.5 per cent of centrimide B.P. in a non-greasy base;
(8)A bottle of Sal Volatile;
(9)Empty bottle fitted with cord and camel hair brush for eye drops;
(10)Two ounce medicine glass :Provided that the State Government may by general or special order, exempt from the provisions of this rule, public service vehicles plying in such area or areas or on such particular route or routes, and on such conditions, if any, as may be specified in the order, if they are satisfied that medical aid is readily available in such area or areas or route or routes.