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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(3)(b) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(b)all the powers and functions, which may be exercised or performed by the Board, shall during the period of supersession, be exercised or performed by such persons as may be specified in the notification;